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Jyochhna Sahoo @ Jyochhnamayee vs State Of Orissa
2023 Latest Caselaw 5183 Ori

Citation : 2023 Latest Caselaw 5183 Ori
Judgement Date : 4 May, 2023

Orissa High Court
Jyochhna Sahoo @ Jyochhnamayee vs State Of Orissa on 4 May, 2023
                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           CRLA No.541 of 2017
                           Jyochhna Sahoo @ Jyochhnamayee ....            Appellant
                           @ Jyostna Sahoo
                                                     Mr. Sarat Chandra Mekap, Adv.

                                                        -versus-
                           State of Orissa                         ....          Respondent

Mr. S.S. Kanungo, AGA

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 04.05.2023

07. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellant and learned

Additional Government Advocate for the State.

3. Hearing being concluded; judgment is reserved.

                 .                                                         (D. Dash)
                                                                             Judge




(Dr. S.K. Panigrahi) Judge B.Jhankar BHABAG Digitally signed by BHABAGRAHI RAHI JHANKAR Date: 2023.05.05 JHANKAR 18:51:59 +05'30'

 
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