M/S. Bata India Ltd vs Presiding Officer
2023 Latest Caselaw 5175 Ori

                                         1


            IN THE HIGH COURT OF ORISSA AT CUTTACK
                               W.P (C) No.651 of 2012

M/s. Bata India Ltd.                   .....                               Petitioner
                                                            Mr. P. Verma, Advocate

                                       Vs.
Presiding Officer, Industrial          .....                        Opposite Parties
Tribunal, Bhubaneswar & Anr.                                Mr. P.K. Muduli, AGA
                                                                           (O.P.1)
                                                           Mr. D.K. Pani, Advocate
                                                                  (Amicus Curiae)

             CORAM:
                DR. JUSTICE B.R. SARANGI
                MR. JUSTICE M.S. RAMAN

                                       ORDER

04.05.2023 W.P.(C) Nos.651 of 2012, 652 of 2012, 653 of 2012, 654 of 2012 & 3854 of 2012

Order No. This matter is taken up through hybrid mode. 23 2. Heard Mr. P. Verma, learned counsel, who is appearing for the petitioner in W.P.(C) Nos.651 of 2012, 652 of 2012, 653 of 2012 and 654 of 2012 and opposite parties no.1, 2 & 3 in W.P.(C) No.3854 of 2012 and Mr. S.K. Mishra, learned counsel, who is appearing for the petitioner in W.P.(C) No.3854 of 2012 and opposite party no.2 in W.P.(C) No.652 of 2012. This Court also heard Mr. P.K. Muduli, learned Additional Government Advocate, who is appearing for opposite party no.1 and Mr. D.K. Pani, learned counsel, who is appearing as amicus curiae in all the writ petitions.

3. Hearing is concluded and Judgment is reserved.

(DR. B.R. SARANGI) ALOK Digitally by ALOK signed JUDGE RANJAN RANJAN SETHY Date: 2023.05.05 SETHY 11:10:04 +05'30' Alok (M.S. RAMAN) JUDGE