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Pitabas Behera And Others vs Unknown
2023 Latest Caselaw 5171 Ori

Citation : 2023 Latest Caselaw 5171 Ori
Judgement Date : 4 May, 2023

Orissa High Court
Pitabas Behera And Others vs Unknown on 4 May, 2023
                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CRLMC No.3123 of 2018


                       Pitabas Behera and others ....      Petitioners
                                          Ms. D. Mohapatra, Advocate

                                          -versus-
                       State of Orissa and         ....        Opp.Parties
                       another

                                         CORAM:
                                  JUSTICE G. SATAPATHY
                                           ORDER

Order No. 04.05.2023

08. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard Ms. Deepali Mohapatra, learned counsel for the Petitioners. Judgment is reserved.

( G. Satapathy) Judge

Priyajit

PRIYAJIT Digitally signed by PRIYAJIT SAHOO

SAHOO 12:31:53 +05'30' Date: 2023.05.06

 
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