State Of Odisha & Another vs Prafulla Kumar Swain &
2023 Latest Caselaw 5169 Ori

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     FAO No.50 of 2022


                                  State of Odisha & Another         ....    Appellants
                                                                          Mr.T.Patnaik ASC

                                                                   -versus-


                                  Prafulla Kumar Swain &            ....   Respondents
                                  Others


                                                        COROM:
                                            JUSTICE BIRAJA PRASANNA SATAPATHY

                                                             ORDER

04.05.2023

Order No I.A No.46 of 2022

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Issue notice to the Respondents on the question of limitation by Registered Post with A.D., requisites for which shall be filed by Monday (08.05.2023).

3. List this matter in the week commencing 17th of July, 2023.

4. In the meantime, certified copy of the impugned judgment be filed.

(Biraja Prasanna Satapathy) Judge

Signature NotSubrat Verified Digitally Signed Signed by: SUBRAT KUMAR BARIK Designation: Senior Stenographer Reason: .

Location: HIGH COURT OF ORISSA, CUTTACK Date: 08-May-2023 13:08:58