Surendra Kumar Rath vs State Of Odisha & Others
2023 Latest Caselaw 5168 Ori

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                      FAO No.86 of 2022


                                  Surendra Kumar Rath                ....    Appellant
                                                                           Mr.S.K. Das, Advocate

                                                                     -versus-


                                  State of Odisha & Others           ....   Respondents
                                                                          Mr. S.K.Samal, AGA

                                                        COROM:
                                            JUSTICE BIRAJA PRASANNA SATAPATHY

                                                             ORDER

04.05.2023 Order No

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. It is contended by Mr. S.K. Das, learned counsel for the Appellant that he will file certified copy of the impugned judgment by tomorrow (05.05.2023).

3. Copy of the appeal memo is served on learned Addl. Government Advocate in Court today.

4. List this matter on 11th of May, 2023.

(Biraja Prasanna Satapathy) Judge

Subrat

Signature Not Verified Digitally Signed Signed by: SUBRAT KUMAR BARIK Designation: Senior Stenographer Reason: .

Location: HIGH COURT OF ORISSA, CUTTACK Date: 08-May-2023 13:08:58