State Of Odisha And Another vs Dr. Sanjukta Sahoo And Others
2023 Latest Caselaw 5077 Ori

                               IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              W.A. No. 470 of 2020
                     State of Odisha and another                 ....          Appellants
                                                                      Mr. A.P. Das, ASC

                                                  -versus-

                     Dr. Sanjukta Sahoo and others               ....        Respondents


                                 CORAM:
                                 THE CHIEF JUSTICE
                                 JUSTICE G. SATAPATHY

                                                  ORDER

Order No. 03.05.2023

02. The present writ appeal is adjourned sine die awaiting the judgment in W.A. No. 261 of 2020 which is stated be pending before a third learned Judge of this Court after there was a difference of opinion among the Judges constituting the Division Bench which heard the matter. Liberty to mention the appeal for listing after the opinion of the third learned Judge is delivered.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge Priyajit

PRIYAJIT Digitally signed by PRIYAJIT SAHOO

SAHOO Date: 2023.05.04 10:21:08 +05'30'