State Of Odisha And Others vs Sovarani Mohanty
2023 Latest Caselaw 5074 Ori

                                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                        W.A. No. 952 of 2021

                               State of Odisha and Others                    ....         Appellants
                                           Mr. Manoj Kumar Khuntia, Addl. Govt. Advocate
                                                      -versus-
                               Sovarani Mohanty                    ....        Respondent
                                                                                   None
                                                CORAM:
                                                THE CHIEF JUSTICE
                                                JUSTICE G. SATAPATHY
                                                            ORDER

Order No. 03.05.2023

01. 1. The challenge in the writ appeal is to an order passed by the learned Single Judge on 17th August, 2021 in CONTC Case No.3985 of 2021. When asked about the maintainability of the appeal, learned counsel for the Appellant seeks time to produce judgments.

2. At his request, list on 31st July, 2023.

(Dr. S. Muralidhar) Chief Justice

SUBHASMITA Digitally signed by SUBHASMITA DAS (G. Satapathy) DAS Date: 2023.05.04 10:38:54 +05'30' Judge Subhasmita