Citation : 2023 Latest Caselaw 5071 Ori
Judgement Date : 3 May, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.8141 of 2023
K. Bhaskar Rao and others .... Petitioners
Mr. D. R. Bhokta, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. G. N. Rout, ASC
for O.P. nos.1 and 2
Mr. J. Mishra, Advocate
for O.P.4
CORAM:
JUSTICE ARINDAM SINHA
JUSTICE SANJAY KUMAR MISHRA
ORDER
Order No. 03.05.2023 02. 1. The writ petition has been listed under heading 'To Be
Mentioned' at instance of petitioners.
2. Mr. Bhokta, learned advocate appears on behalf of petitioners
and submits, his clients are two out of eight persons, whose writ
petition on same cause was disposed of by our judgment dated 6th
February, 2023 in their WP(C) no.23872 of 2019 (Jayanta Kumar // 2 //
Das and others vs. State of Odisha and others). He submits, his
clients have similar cause and it is covered by Jayanta Kumar Das
(supra).
3. Mr. Rout, learned advocate, Additional Standing Counsel
appears on behalf of opposite party nos.1 and 2.
4. Mr. Mishra, learned advocate appears on behalf of opposite
party no.4 and submits, petitioners are two remaining out of eight.
Their cause stands covered by Jayanta Kumar Das (supra).
5. The writ petition is disposed of as covered by Jayanta
Kumar Das (supra). Directions made therein are deemed to have
been made herein.
( Arindam Sinha ) Judge
( S. K. Mishra ) Judge Prasant
PRASANT Digitally by PRASANT signed
KUMAR KUMAR SAHOO Date: 2023.05.03 SAHOO 17:56:51 +05'30'
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