Annapurna Pani vs The Transport Commissioner-Cum
2023 Latest Caselaw 4988 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  W.A. No. 362 of 2018

                           Annapurna Pani                           ....          Appellant
                                                     Mr. Subash Chandra Pani, Advocate
                                                     -versus-
                           The Transport Commissioner-Cum-       ....       Respondents
                           Chairman, State Transport Authority,
                           Cuttack and Another
                                                                                 None
                                         CORAM:
                                         THE CHIEF JUSTICE
                                         JUSTICE G. SATAPATHY
                                                      ORDER

Order No. 02.05.2023

02. In view of the judgment dated 15th March, 2023 passed by this Court in W.A. No.239 of 2018, the present appeal stands allowed in the same terms.

(Dr. S. Muralidhar) Chief Justice

SUBHASMITA Digitally signed by SUBHASMITA DAS (G. Satapathy) DAS Date: 2023.05.03 10:33:32 +05'30' Judge Subhasmtia