Sundra @ Chandra Pujari vs State Of Odisha
2023 Latest Caselaw 4986 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     CRLA NO.506 OF 2017

                   Sundra @ Chandra Pujari                   ....            Appellant
                                                           Mr. P.K. Nanda, Advocate.
                                                -versus-
                   State of Odisha                           ....          Respondent
                                                            Mr.Sitikant Mishra, ASC.
                            CORAM:
                            MR. JUSTICE D.DASH
                            DR. JUSTICE S.K. PANIGRAHI

                                                ORDER

02.05.2023 I.A. NO.498 OF 2023 Order No.

08. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard learned Counsel for the Appellant and learned Additional Standing Counsel.

3. Hearing being concluded.

Judgment is reserved.

(D. Dash),

NARAY Digitally signed Judge. by NARAYAN HO AN HO Date: 2023.05.03 17:06:45 +05'30' (Dr. S.K. Panigrahi) Judge.

Narayan