Dr. Manorama Patri vs State Of Odisha & Ors
2023 Latest Caselaw 4855 Ori

                                               IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                             W.P.(C). No. 79 of 2017

                                        Dr. Manorama Patri            ....                      Petitioner
                                                                                             Mr. P. Rath,
                                                                                               Advocate
                                                                       -Versus -
                                        State of Odisha & Ors           ....               Opposite Parties
                                                                             Additional Standing Counsel


                                                    CORAM:
                                                      JUSTICE SASHIKANTA MISHRA

ORDER_ 01.05.2023

Order No. 1. This matter is taken up through hybrid mode.

15. 2. Learned counsel appearing for the Ravenshaw University submits that the point involved in the present writ application is under challenged before the Division Bench in writ appeal No.309 of 2018 filed against the judgment passed by a Coordinate Bench in respect of separate writ application. The writ appeal is posted to 4th September, 2023.

3. List this matter after disposal of the writ appeal.

(Sashikanta Mishra) Judge

Digitally signed DEEPAK byPARIDA DEEPAK

PARIDA Date:

deepak 2023.05.02 11:25:33 +05'30'