Tarini Prasad Singh & Others vs State Of Odisha & Others
2023 Latest Caselaw 4852 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     W.P.(C) No. 9447 of 2023
Tarini Prasad Singh & Others                       .....                           Petitioners
                                                                       Ms. Sujata Jena, Adv.

                                                   Vs.
State of Odisha & Others                           .....                         Opp. Parties


                           CORAM:
                                      JUSTICE S.TALAPATRA
                                     JUSTICE SAVITRI RATHO
                                                       ORDER

01.05.2023 Order No.

02. In view of the common judgment passed today in W.P.(C) No. 15738 of 2022 and connected writ petitions, this writ petition is disposed of.

(S.Talapatra) Judge

Sukanta (Savitri Ratho) Judge SUKANTA Digitally by SUKANTA signed

KUMAR KUMAR BEHERA Date: 2023.05.01 BEHERA 18:45:38 +05'30'