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Sameer Ranjan Sahoo & Others vs State Of Odisha & Others
2023 Latest Caselaw 4851 Ori

Citation : 2023 Latest Caselaw 4851 Ori
Judgement Date : 1 May, 2023

Orissa High Court
Sameer Ranjan Sahoo & Others vs State Of Odisha & Others on 1 May, 2023
                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                W.P.(C) No. 9445 of 2023
Sameer Ranjan Sahoo & Others                                  .....                           Petitioners
                                                                                  Ms. Sujata Jena, Adv.

                                                              Vs.
State of Odisha & Others                                      .....                         Opp. Parties


                                      CORAM:
                                                 JUSTICE S.TALAPATRA
                                                JUSTICE SAVITRI RATHO
                                                                  ORDER

01.05.2023 Order No.

02. In view of the common judgment passed today in W.P.(C) No. 15738 of 2022 and connected writ petitions, this writ petition is disposed of.

(S.Talapatra) Judge

Sukanta (Savitri Ratho) Judge

SUKANTA Digitally signed by

KUMAR SUKANTA KUMAR BEHERA Date: 2023.05.01 18:44:19 +05'30'

BEHERA

 
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