Ashutos Padhi vs Judge
2023 Latest Caselaw 4848 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            C.M.P. No.150 of 2022


                       Ashutos Padhi                          ....         Petitioner(s)
                                                              Mr. B.Pr. Mohanty, Adv.
                                                  -versus-

                       Judge, Family Court, Bhubaneswar       ....      Opposite Party(s)
                       & Anr.
                                                                   Ms. S. Mohanty, Adv.


                                 CORAM:
                                 JUSTICE BISWANATH RATH

                                                  ORDER

01.05.2023 Order No.

04. 1. Considering the communication made by the learned Judge, Family Court-II, Bhubaneswar as appearing at flag 8K9 and the submission of learned counsel for Petitioner that there is already pronouncement of judgment in C.P. No.332 of 2018 on 20.04.2023, this Court extends the time till the date of judgment in C.P. No.332 of 2018.

2. Registry is directed to communicate this order to the learned Judge, Family Court-II, Bhubaneswar forthwith.

(Biswanath Rath) Judge

Ayaskanta Jena

AYASK Digitally signed by AYASKANTA ANTA JENA Date: 2023.05.02