State Of Odisha And Another vs Lipika Nayak
2023 Latest Caselaw 4843 Ori

Citation : 2023 Latest Caselaw 4843 Ori
Judgement Date : 1 May, 2023

Orissa High Court

State Of Odisha And Another vs Lipika Nayak on 1 May, 2023

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               W.A. No. 1675 of 2022



                       State of Odisha and Another           ...             Appellants
                                               Mr. M.K. Khuntia, Addl. Govt. Advocate
                                                   -versus-
                       Lipika Nayak                          ...            Respondent
                                                                                None

                       CORAM:
                       THE CHIEF JUSTICE
                       JUSTICE G. SATAPATHY
                                                    ORDER

Order No. 01.05.2023

01. In view of the judgment dated 4th April, 2023 of this Court in W.A.

No.1321 of 2022 (State of Odisha v. Bijayketan Bidyadhar Sahoo) and batch of writ appeals, the present writ appeal is dismissed in the same terms.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge S.K. Jena/Secy.

Digitally signed by SANJAY SANJAY KUMAR JENA KUMAR JENA Date: 2023.05.02 11:49:05 +05'30'

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