Kamala Mohapatra And Others vs Collector & District Magistrate
2023 Latest Caselaw 4835 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        W.P.(C) No.11235 OF 2023


                       Kamala Mohapatra and others             ....           Petitioner(s)
                                                                     Mr.D.Mohapatra,Adv.
                                                    -versus-

                       Collector & District Magistrate,        ....        Opposite Party(s)
                       Cuttack and another
                                                                      Mr.U.K.Sahoo,ASC
                                 CORAM:
                                 JUSTICE BISWANATH RATH
                                                ORDER

    Order No.                                  01.05.2023
       03.              1.     Mr. Mohapatra, learned counsel for the Petitioners wants to

bring amendment to the Writ Petition involving challenge to the 15(b) of the O.S.S. order also.

2. Judgments filed in Court today covering the case of the Petitioners be kept on Record.

3. Place this matter on 08.05.2023 along with application, if any.

(Biswanath Rath) Judge U.Nayak

UTKALIKA Digitally signed by

NAYAK Date: 2023.05.02 13:14:44 +05'30'