Citation : 2023 Latest Caselaw 4829 Ori
Judgement Date : 1 May, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
ARBA No.08 OF 2020
M/s National Aluminium .... Appellant
Company
Mrs.Pami Rath, Adv.
-versus-
M/s. Orissa Coal Chem. Pvt. .... Respondents
Ltd. & Ors. Mr. G.Agarwal,Adv.
(for Respondent No.1)
Mr. Ch.Satyajit Mishra,
AGA
CORAM:
DR. JUSTICE S.K. PANIGRAHI
ORDER
Order 01.05.2023
No. (ARBA Nos. 8 and 13 of 2020)
12. 1. Both the matters are taken up together through hybrid
arrangement.
2. Heard learned counsel from both sides. The hearing is
concluded. Judgment/order is reserved.
(Dr. S.K. Panigrahi) Judge LB
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