K.Dinabandhu Reddy vs State Of Odisha & Others
2023 Latest Caselaw 4825 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                           CRLMP No.481 of 2022

             K.Dinabandhu Reddy                 ....          Petitioner
                                           Mr.Sabyasachi Tripathy, Adv.
                                      -versus-
             State of Odisha & others          ....    Opposite Parties
                                                       Mr. C.S.Mishra,
                                                                  AGA



                      CORAM:
                      DR. JUSTICE S.K. PANIGRAHI

     Order                           ORDER
     No.                            01.05.2023

     06      CRLMP NOs. 481 OF 2022 & 1478 of 2019

             1.

Both the above matters are taken up together through

hybrid arrangement.

2. Heard learned counsel for the parties from both sides.

Hearing is concluded. Judgment/order is reserved.

(Dr.S.K. Panigrahi) Judge

LB