Divisional Manager vs Janaki Rana And Others
2023 Latest Caselaw 2643 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     MACA No.345 of 2010
                    Divisional Manager, National
                    Insurance Company Ltd.                   ....         Appellant
                                                             Mr. A. Das, Advocate
                                                -versus-
                    Janaki Rana and Others                   ....         Respondents
                                                                      None is present
                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

31.3.2023 Order No. Misc. Case No.1248 of 2010

13. 1. The matter is taken up through hybrid mode.

2. Mr. A. Das, learned counsel for the Appellant submits that the certified copy of the impugned judgment has been filed in the connected appeal, i.e. MACA No.344 of 2010. Accordingly, filing of the same in the present appeal is dispensed with.

3. The Misc. Case is disposed of.

MACA No.345 of 2010

14. 4. None appears on call for the Respondents.

5. List the matter on 11th September, 2023 along with MACA No.344 of 2010, as prayed for.

( B.P. Routray) Judge M.K.Panda