Citation : 2023 Latest Caselaw 2528 Ori
Judgement Date : 28 March, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.14871 of 2022
Sahadev Rout .... Petitioner
Mr. N. Lenka, Advocate
-Versus-
Director of Estate, BBSR & others .... Opposite Parties
Miss. S. Mishra, ASC
Mr. L. Mishra, Advocate (for Intervener)
CORAM:
MR. JUSTICE R.K. PATTANAIK
ORDER
28.03.2023 Order No.
I.A. No.1800 of 2023
04. 1. Learned counsel for the petitioner prays for time to file objection to the I.A.
2. Learned counsel for the opposite parties submits that a short date may be fixed for early hearing since, the matter is covered by judgment of this Court dated 9th February 2022 in W.P.(C) No.6509 of 2008.
3. List on 10th April 2023 for hearing on the I.A.
4. The record in W.P.(C) No.6509 of 2008 be placed for the Court's perusal and reference on the next date.
5. The interim order passed by this Court earlier shall remain in force till the next date.
(R.K. Pattanaik) Judge S. Nayak
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