Subhrarasmi Beura vs State Of Odisha And Others
2023 Latest Caselaw 2527 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                             W.P.(C) No. 19125 of 2015

            Subhrarasmi Beura                     ....                   Petitioner

                                                           Mr. A.K.Mohanty, ,
                                                                    Advocate

                                             -Versus -
            State of Odisha and others             ....               Opp. Parties
                                                                Mr. D. Mohapatra,
                                                         Standing Counsel (S&ME)
                                                                      Department.


                        CORAM:
                          JUSTICE SASHIKANTA MISHRA
                                         ORDER_
                                         28.03.2023

Order No.
              1.

This matter is taken up through hybrid mode.

10.

2. Hearing is concluded. Judgment reserved.

3. Parties may file their note of submissions and memo of citations, if any within a week.

(Sashikanta Mishra) Judge

BC.Tudu