Surendra Kumar Behera vs State Of Odisha
2023 Latest Caselaw 2428 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        CRLMC No. 2915 of 2018



                  Surendra Kumar Behera                   ....             Petitioner
                                                     Mr. Suraj Mohanty, Advocate
                                              -versus-
                  State of Odisha                         ....      Opposite Party
                                    Mr. Debakanta Mohanty, Addl. Govt. Advocate

                  CORAM:
                  THE CHIEF JUSTICE
                                             ORDER

Order No. 24.03.2023

08. List before the Bench of Justice G. Satapathy on 5th May, 2023 as it is informed that in three similar matters judgment has been reserved by that Bench.

(Dr. S. Muralidhar) Chief Justice

S.K. Jena/Secy.