Ghanashyam Routa vs P. Narasingha Dora
2023 Latest Caselaw 2398 Ori

Citation : 2023 Latest Caselaw 2398 Ori
Judgement Date : 23 March, 2023

Orissa High Court

Ghanashyam Routa vs P. Narasingha Dora on 23 March, 2023

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  CRLREV No.1152 of 2014

                Ghanashyam Routa                         ....           Petitioner
                                             Mr. Prabhas Ch. Panda, Advocate

                                            -versus-

                P. Narasingha Dora                       ....          Opp. Party
                                                       Mr. H. Mohanty, Advocate


                         CORAM:
                         JUSTICE CHITTARANJAN DASH
                                               ORDER

Order No. 23.03.2023

08. 1. Heard learned counsel for the parties.

2. Hearing is concluded and judgment is reserved.

(Chittaranjan Dash) Judge

AKPradhan

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