Prasanta Kumar Sethy vs State Of Odisha & Another
2023 Latest Caselaw 2302 Ori

Citation : 2023 Latest Caselaw 2302 Ori
Judgement Date : 21 March, 2023

Orissa High Court

Prasanta Kumar Sethy vs State Of Odisha & Another on 21 March, 2023

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  CRLREV No.843 of 2004

                Prasanta Kumar Sethy                 ....         Petitioner
                                           Mr. Nirod Kumar Sahoo, Advocate

                                           -versus-

                State of Odisha & another             ....           Opp. Parties
                                                              Mr. S. Patra, ASC

                         CORAM:
                         JUSTICE CHITTARANJAN DASH
                                              ORDER

Order No. 21.03.2023

11. 1. Heard learned counsel for the petitioner as well as the learned counsel for the State.

2. Hearing is concluded. Judgment is reserved.

(Chittaranjan Dash) Judge

B.K Sahoo

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