Pradeep Kumar Panigrahy vs Justice Ajit Kumar Singh (Retd.)
2023 Latest Caselaw 2294 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                            CONTC No.4705 of 2021


Pradeep Kumar Panigrahy                .....                                Petitioner
                                                 Mr. Pitambar Acharya, Sr. Advocate
                                       Vs.
Justice Ajit Kumar Singh (Retd.)       .....                          Opposite Parties
& another


             CORAM:
                 DR. JUSTICE B.R. SARANGI
                 MR. JUSTICE M.S.RAMAN

                                              ORDER

21.03.2023

Order No. This matter is taken up through hybrid mode.

01.

2. Mr. Pitambar Acharya, learned Senior Advocate appearing for the petitioner contended that in view of the judgment of the Apex Court in Civil Appeal Nos.1384 and 1385 of 2023, nothing remains to be adjudicated in the present contempt petition.

3. In view of the above submission, this contempt petition stands disposed of.

(DR. B.R. SARANGI) JUDGE

(M.S. RAMAN) Ashok/MRS JUDGE