Pravakar Nahak And vs State Of Odisha And
2023 Latest Caselaw 2273 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                           CRLMC No.2951 of 2017

                 Pravakar Nahak and                ....    Petitioners
                 another
                                           Mr. H.S. Mishra, Advocate

                                    -versus-
                 State of Odisha and          ....    Opp. Parties
                 another
                                             Mr. P.K.Patnaik, AGA
                                 Mr. D.P.Dhal,Sr.Advocate(O.P.2)
                                     CORAM:

                                         JUSTICE G. SATAPATHY

                                      ORDER

Order No.                           20.03.2023

   12.      1.     This    matter   is    taken    up   through    Hybrid

Arrangement (Virtual /Physical Mode).

2. Heard Mr.H.S.Mishra, learned counsel for the petitioners, Mr.D.P.Dhal, learned Senior Counsel appearing for O.P. No.2 and Mr.P.K.Patnaik, learned AGA for State. Hearing is concluded and judgment is reserved.

( G. Satapathy) Judge

Kishore