Citation : 2023 Latest Caselaw 2230 Ori
Judgement Date : 17 March, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C). No.22872 of 2022
Purnima Mohanty. .... Petitioner(s)
Mr.K.C.Kar, Adv.
-versus-
State of Odisha & Ors. .... Opp.Party(s)
Mr.S.Mishra, ASC
CORAM:
JUSTICE BISWANATH RATH
ORDER
Order 17.03.2023 No.3 I.A.No.3286 of 2023
1. Heard learned counsel appearing for the petitioner.
2. There is seeking coverage of the Division Bench Judgment of this Court available through 2023 ACC Online Ori 153. Mr.Mishra, learned State Counsel seeks some time to go through the same and to find if such decision covers the case at hand or not.
3. Place this matter on 03.04.2023.
(Biswanath Rath) Judge
Sks
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