Dr.Subhra Keshari Biswal vs State Of Odisha & Others
2023 Latest Caselaw 2221 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                              W.P.(C) No.6476 of 2014

            Dr.Subhra Keshari Biswal                   ....        Petitioner

                                                     Mr. U. Sahoo,
                                                     Advocate


                                          -versus-
             State of Odisha & others                  ....     Opposite Parties

                                                     Mr. R.N.Mishra,
                                                     Addl. Standing Counsel

                                                     Mr.A.K.Dash, Advocate
                                                        (For O.P.Nos.2 and 3)


                       CORAM:

                                  JUSTICE SASHIKANTA MISHRA
                                         ORDER

04.1.2023.

Order No.

09. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

3. Parties may file their note of submissions and memo of citations, if any, within three days.

                                                         (Sashikanta Mishra)
       AKB                                                      Judge




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