Citation : 2023 Latest Caselaw 2202 Ori
Judgement Date : 16 March, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
WPC(OA) No. 1441of 2017
Prasanta Kumar .... Petitioner
Mohapatra Mr.A.K.Chhatoi, Adv.
-versus-
State of Odisha & Ors. .... Opposite Parties
Mr.H.K.Panigrahi,ASC
CORAM:
DR.JUSTICE S.K. PANIGRAHI
Order ORDER
No. 16.03.2023
11 1. This matter is taken up by hybrid mode.
2. Heard learned counsel for the parties. Hearing is concluded.
Judgment/order is reserved.
(Dr.S.K.Panigrahi) Judge
LB
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