The State Of Odisha Represented vs Suresh Kumar Sahoo & Others
2023 Latest Caselaw 2111 Ori

Citation : 2023 Latest Caselaw 2111 Ori
Judgement Date : 13 March, 2023

Orissa High Court

The State Of Odisha Represented vs Suresh Kumar Sahoo & Others on 13 March, 2023

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   W.A. No.14 of 2022

            The State of Odisha represented        ....       Appellants
            through Principal Secretary to
            Government, School & Mass Education
            Department & another
                Mr.Manoj Kumar Khuntia, Additional Government Advocate
                                       -versus-
            Suresh Kumar Sahoo & others            ....     Respondents
                                                                 None

                      CORAM:
                      THE CHIEF JUSTICE
                      JUSTICE G. SATAPATHY

                                      ORDER

13.03.2023 Order No.

01. In view of the judgment dated 15th February, 2023 passed by this Court in W.A. No. 936 of 2021 (Principal Secretary to Government, School & Mass Education Department and another v. Niranjan Das & others), the present writ appeal stands dismissed.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge Kishore

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