Kushadwaj Patel vs State Of Odisha And Ors
2023 Latest Caselaw 2016 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                            WPC (OAC) No. 1083 OF 2017


            Kushadwaj Patel                       ....          Petitioner(s)
                                                         Mr.S.B.Jena,Adv.
                                       -versus-

            State of Odisha and ors.                         Opposite Party(s)

                                                         Mr.S.Mishra,ASC
                      CORAM:
                      JUSTICE BISWANATH RATH
                                       ORDER

Order No.                             09.03.2023
   03.       1.     Counter filed in Court today, be kept on Record.

2. Copy of the counter affidavit be served on learned counsel for the Petitioner who also wants to file rejoinder to such counter affidavit.

3. Learned counsel for the Petitioner also places reliance a judgment of this Court in the batch disposal of W.P.(C) Nos. 2897, 2899, 2900, 2902, 2903 and 2905 of 2021 dated 26.02.2021, be kept on Record.

4. Place this matter on 28th March, 2023.

(Biswanath Rath) Judge U.Nayak