Sital Singh vs State Of Odisha
2023 Latest Caselaw 7093 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                            CRLA No.619 of 2022

                          Sital Singh                                ....   Appellant

                                                 Mr. S. Dash, Advocate

                                                       -versus-

                          State of Odisha                            ....   Respondent
                                                 Mr. Arupananda Das,
                                                 Addl. Government Advocate

                                                 CORAM:
                                            JUSTICE S.K. SAHOO

                                                   ORDER

Order No. 21.06.2023

01. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

Learned counsel for the appellant seeks some time to obtain instruction about the certified copy of the impugned judgment.

As prayed for, list this matter in the week commencing from 03.07.2023.

( S.K. Sahoo) Judge RKM

Signature Not Verified Digitally Signed Signed by: RABINDRA KUMAR MISHRA Designation: Personal Assistant Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 22-Jun-2023 14:25:47