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State Of Orissa vs Kamala Khilla
2023 Latest Caselaw 7088 Ori

Citation : 2023 Latest Caselaw 7088 Ori
Judgement Date : 21 June, 2023

Orissa High Court
State Of Orissa vs Kamala Khilla on 21 June, 2023
                                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                      CRLLP No.88 of 2007
                                 State of Orissa                     ....               Petitioner
                                                                           Mr. J. Katikia, AGA
                                                           -versus-
                                 Kamala Khilla                           ....      Opposite Party


                                 CORAM:
                                 THE CHIEF JUSTICE
                                 JUSTICE G. SATAPATHY
                                                          ORDER

Order No. 21.06.2023

06. 1. The State is preferred this criminal leave petition against the judgment dated 10th January, 2007 passed by the Ad-hoc Additional Sessions Judge, (F.T.C.), Malkangiri in Criminal Trial No. 44 of 2006 arising out of C.T. No. 38 of 2006 corresponding to Orkel P.S. Case No. 16 of 2005 acquitting the Opposite Party of the offence under Section 302 IPC.

2. Apart from the facts and unexplained delay of 37 days, on examining the case on merits this Court finds that there is no legal error committed by the trial Court in its analysis of the evidence which did not bring home the charge against the Opposite Party.

3. Consequently, the Court is not inclined to interfere in the matter. The Criminal leave petition is dismissed.



                                                                      (Dr. S. Muralidhar)
                                                                         Chief Justice


                                                                        (G. Satapathy)
Signature Not Verified                                                      Judge
Digitally Signed
Signed by: PRIYAJITPriyajit
                      SAHOO
Designation: Jr. Stenographer
Reason: Authentication
Location: HIGH COURT OF ORISSA
Date: 22-Jun-2023 10:50:52
 

 
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