Swadheen Kumar Raut vs State Of Odisha
2023 Latest Caselaw 7082 Ori

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    CRLMC No. 1247 of 2020


                               Swadheen Kumar Raut                      ....         Petitioner
                                                           Mr. Gautam Misra, Senior Advocate
                                                       along with Mr. Anupam Dash, Advocate
                                                           -versus-
                               State of Odisha                          ....    Opposite Party
                                         Mr. Prasanna Kumar Mohanty, Addl. Standing Counsel

                               CORAM:
                               THE CHIEF JUSTICE

                                                          ORDER

Order No. 21.06.2023

03. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

SK Jena/Secy.

Signature Not Verified Digitally Signed Signed by: SANJAY KUMAR JENA Designation: SECRETARY Reason: Authentication Location: High Court of Orissa, Cuttack Date: 22-Jun-2023 20:32:24