Amrit Pal Singh & Another vs State Of Odisha & Others
2023 Latest Caselaw 6918 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  RSA No.156 of 2023

                         Amrit Pal Singh & another                   ....         Appellants

                                                                    Mr. J.R. Dash, Advocate.

                                                         -versus-

                         State of Odisha & others                    ....       Respondents.


                                                CORAM:
                                  JUSTICE BIRAJA PRASANNA SATAPATHY
                                                         ORDER

Order No.                                               08.06.2023
    1.              1.           This matter is taken up through Hybrid Arrangement

(Virtual/Physical) Mode.

2. As requested by learned counsel for the appellants, list

this matter after Summer Vacation.

(Biraja Prasanna Satapathy) Vacation Judge

I.A. No.588 of 2023

2. 1. Heard.

2. Learned counsel for the appellants is directed to file the

certified copy of the trial court judgment before the next date

of listing.

3. The I.A. stands disposed of.

(Biraja Prasanna Satapathy) Vacation Judge amit AMIT KUMAR Digitally signed by AMIT KUMAR MOHANTY

MOHANTY Date: 2023.06.12 13:47:45 +05'30' // 2 //