Binod Bihari Patnaik vs Republic Of India
2023 Latest Caselaw 6830 Ori

                                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                           CRA No.75 of 2002

                                    Binod Bihari Patnaik                      ....         Appellant
                                                                            Mr. M. Chand, Advocate
                                                                 -versus-
                                    Republic of India                      ....        Respondent
                                                 Mr. Sarthak Nayak, Advocate for Republic of India

                                              CORAM:
                                              JUSTICE B. P. ROUTRAY

                                                               ORDER

01.06.2023 Order No.

15. 1. Heard further.

2. Judgment is reserved.

( B.P. Routray) Vacation Judge

B.K. Barik

Signature Not Verified Digitally Signed Signed by: BASANTA KUMAR BARIK Designation: SECRETARY Reason: Authentication Location: High Court of Orissa, Cuttack Date: 01-Jun-2023 20:51:10