Tusar Kanti Tripathy And vs State Of Odisha And Another
2023 Latest Caselaw 8326 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               W.P.(C) No. 16781 of 2015

                          Tusar Kanti Tripathy and           ....                Petitioners
                          another
                                                               Mr. B.S. Tripathy, Advocate
                                                        -versus-

                          State of Odisha and another        ....           Opposite Parties

                                                                    Mr. T.K. Praharaj, SC
                                                        Mr. S. Das, Adv (O.P. Nos.2 & 3)
                                                      Mr. B.B. Mohanty, Adv (O.P. No.5)
                                               Ms. P. Rath, Adv (O.P. Nos. 4,6,7 & 10-12)

                                            CORAM: JUSTICE V. NARASINGH

                                                     ORDER

31.07.2023 Order No.

17. 1. The judgment is pronounced in the open Court and kept in separate sheets.

(V. NARASINGH) Judge Santoshi

Signature Not Verified Digitally Signed Signed by: SANTOSHI LENKA Reason: Authentication Location: High Court of Orissa Date: 01-Aug-2023 20:48:06