Trident Galaxy Resident Welfare vs Odisha Real Estate Regulatory
2023 Latest Caselaw 8245 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    W.P.(C) No.11332 of 2022
                           Trident Galaxy Resident Welfare              ....               Petitioner
                           Association, Bhubaneswar
                                                                       Mr. M. Agarwal, Advocate


                                                            -Versus-


                           Odisha Real Estate Regulatory           ....       Opposite Parties
                           Authority, Bhubaneswar & Another
                                                 Mr. G.Mishra, Senior Advocate for O.P. No.2

                                          CORAM:
                                          MR. JUSTICE R.K. PATTANAIK

                                                              ORDER

28.07.2023 Order No.

09. 1. Heard Mr. Agarwal, learned counsel for the petitioner and Mr. Mishra, learned Senior Advocate appearing for opposite party No.2. None appears for opposite party No.1.

2. A copy of the judgment of the Apex Court in the case of State of Himachal Pradesh Vs. Gujarat Ambuja Cement Ltd. and Another reported in (2005) 6 Supreme Court Cases 499 is produced before the Court by Mr. Agarwal, learned counsel for the petitioner by contending that writ petition is maintainable notwithstanding availability of any such alternate remedy which is accepted and taken on record.

3. For further argument, list this matter on 4th August, 2023.

(R.K. Pattanaik) Judge

Signature Not Balaram Verified Digitally Signed Signed by: BALARAM BEHERA Designation: Senior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 31-Jul-2023 12:51:26