Rabindranath Mohanty vs Kulkarni Ashutosh. C
2023 Latest Caselaw 8238 Ori

Citation : 2023 Latest Caselaw 8238 Ori
Judgement Date : 28 July, 2023

Orissa High Court

Rabindranath Mohanty vs Kulkarni Ashutosh. C on 28 July, 2023

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                               CONTC No. 1788 of 2023

            Rabindranath Mohanty               ....                       Petitioner
                                                         Mr. S.R. Patnaik, Advocate

                                           -versus-
            Kulkarni Ashutosh. C, IAS,         ....            Opposite Parties/
            Special Certificate Officer-cum-                      Contemnors
            Sub-Collector, Berhampur,                      Mr. A.P. Das, A.S.C.
            Ganjam, Odisha and others


                      CORAM:
                      JUSTICE A.K.MOHAPATRA

                                         ORDER

28.07.2023 Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. This Contempt Petition has been filed by the Petitioner for non-compliance of the order dated 26.10.2022 passed by this Court in W.P.(C) No.9521 of 2022.

3. Considering the submission made, this Court, by providing a last chance, deems it proper to dispose of the Contempt Petition with a direction to the Opposite Party No.1-Contemnor to comply with the direction of this Court dated 26.10.2022 passed by this Court in W.P.(C) No.9521 of 2022, if the same has not been complied with in the meantime, within a period of two months from the date of service of a certified copy of this order by the Petitioner, provided the operation of order/judgment has not been stayed by higher forum and file compliance report before the Registry of this Court within one week thereafter. It is made clear that in the event the order of the Court is not given effect to within the time stipulated hereinabove, it will be construed to be deliberate violation of this Court's order.

4. The CONTC is, accordingly, disposed of.

(A.K. Mohapatra) Judge

Debasis

Signature Not Verified Digitally Signed Signed by: DEBASIS AECH Designation: PA Reason: Authentication Location: OHC CUTTACK Date: 31-Jul-2023 20:13:28