Ananta Kutruka vs State Of Orissa
2023 Latest Caselaw 8121 Ori

                                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                             JCRLA No.59 of 2016
                                         Ananta Kutruka                       ....          Appellant
                                                                      Mr. Ramesh Chandra Moharana,
                                                                                      Amicus Curiae
                                                                    -versus-
                                         State of Orissa                     ....          Respondent

Mr. S.K. Nayak, AGA

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 24.07.2023

07. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned counsel for the Parties.

3. Hearing being concluded; judgment is reserved.

                                 .                                                    (D. Dash)
                                                                                        Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar

Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 24-Jul-2023 19:19:15