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Rabindranath Panda vs Mr. Ratnakar Dalai
2023 Latest Caselaw 7961 Ori

Citation : 2023 Latest Caselaw 7961 Ori
Judgement Date : 21 July, 2023

Orissa High Court
Rabindranath Panda vs Mr. Ratnakar Dalai on 21 July, 2023
                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CONTC No. 4583 of 2023

            Rabindranath Panda                    ....                    Petitioner
                                                            Mr. B.K. Nayak, Advocate

                                              -versus-
            Mr. Ratnakar Dalai,                   ....           Opposite Party/
            Superintendign Engineer,                                Contemnor
            Puri Irrigation Division, Puri.                Mr. A.P. Das, A.S.C.




                       CORAM:
                       JUSTICE A.K.MOHAPATRA

                                          ORDER

21.07.2023 Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. This Contempt Petition has been filed by the Petitioner for non-compliance of the order dated 04.01.2023 passed by this Court in W.P.(C) No.31171 of 2022.

3. Considering the submission made, this Court, by providing a last chance, deems it proper to dispose of the Contempt Petition with a direction to the Opposite Party-Contemnor to comply with the direction of this Court dated 04.01.2023 passed by this Court in W.P.(C) No.31171 of 2022, if the same has not been complied with in the meantime, within a period of two months from the date of service of a certified copy of this order by the Petitioner, provided the operation of order/judgment has not been stayed by higher forum and file compliance report before the Registry of this Court within one week thereafter. It is made clear that in the event the order of the Court is not given effect to within the time stipulated hereinabove, it will be construed to be deliberate violation of this Court's order.

4. The CONTC is, accordingly, disposed of.

(A.K. Mohapatra) Judge

Debasis

Signature Not Verified Digitally Signed Signed by: DEBASIS AECH Designation: PA Reason: Authentication Location: OHC CUTTACK Date: 25-Jul-2023 15:39:58

 
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