State Of Odisha & Another vs Saktilal Bhoi
2023 Latest Caselaw 7885 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    W.A No.800 of 2022
                State of Odisha & another              .........               Appellants
                                                                    Mr. Manoj Kumar Khuntia,
                                                                    Addl. Government Advocate
                                                      -Versus-
                Saktilal Bhoi                          .........               Respondent
                                                       Mr. Mahendra Kumar Mohapatra, Advocate

                                                       CORAM:

                                                       JUSTICE S. TALAPATRA
                                                       JUSTICE SAVITRI RATHO

                                                              ORDER

20.07.2023 Order No.

03. 1. This matter is taken up through Hybrid Mode.

2. Mr. Manoj Kumar Khuntia, learned Addl. Government

Advocate appearing for the appellants has submitted that this appeal is

part of the batch which can be decided by a common judgment. He

has further submitted that the parties are represented by their counsel.

3. Mr. Mahendra Kumar Mohapatra, learned counsel appears for

the respondent.

4. Let the matter be listed on 22.08.2023.

(S. Talapatra) Signature Not Verified Judge Digitally Signed Signed by: SUBHASIS MOHANTY Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 20-Jul-2023 19:21:20 (Savitri Ratho) Judge