Trishool Logistics Pvt. Ltd vs Orissa Industrial ...
2023 Latest Caselaw 7882 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   W.P (C) No. 618 of 2018

               Trishool Logistics Pvt. Ltd.                 .....                                  Petitioner
                                                                         Mr. G. Mishra, Sr. Adv. along with
                                                                                         Mr. A. Dash, Adv.
                                                            Vs.
               Orissa Industrial Infrastructure             .....                           Opposite Parties
               Development Corporation and                                                  State Counsel
               others
                              CORAM:
                                     DR. JUSTICE B.R. SARANGI
                                     MR. JUSTICE MURAHARI SRI RAMAN

                                                                   ORDER

20.07.2023 Order No. This matter is taken up by hybrid mode.

2. Heard Mr. G. Mishra, learned Senior Counsel appearing along with Mr. A. Dash, learned counsel for the petitioner and Mr. Mark Wrigght, on behalf of Mr. S.D. Ray, learned counsel for the opposite parties.

3. Hearing is concluded and judgment reserved.

               Ashok                                                           (DR. B.R. SARANGI)
                                                                                     JUDGE


                                                                                 (M.S. RAMAN)
                                                                                    JUDGE




Signature Not Verified
Digitally Signed

Signed by: ASHOK KUMAR JAGADEB MOHAPATRA Designation: Personal Assistant Reason: Authentication Location: HIGH COURT OF ORISSA Date: 21-Jul-2023 14:12:26