Citation : 2023 Latest Caselaw 7867 Ori
Judgement Date : 20 July, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
WA No. 301 of 2018
Ramakanta Swain ........ Appellant
Mr. P.K. Mohapatra, Advocate
-versus-
State of Odisha and others ...... Respondents
Mr. M.K. Khuntia, AGA
Mr. B. Routray, Sr. Advocate
assisted by Mr. S.K. Rout, Advocate
(for Respondent No.5)
Mr. S.K. Swain, Advocate
(for Respondent No.6)
CORAM:
JUSTICE S. TALAPATRA
JUSTICE SAVITRI RATHO
ORDER
20.07.2023
Order No.
04. 1. This matter is taken up through hybrid mode.
2. At the request of Mr. P.K. Mohapatra, learned counsel appearing for the Appellant, let the matter be listed on 24th July, 2023 for purpose of satisfying us how by the impugned order dated 17.05.2018 has been affected him and conferred a status to prefer an intra-court appeal against the said judgment.
3. Mr. B. Routray, learned Senior Counsel assisted by Mr. B. Dash, learned counsel has appeared for the Respondent No.5.
4. Mr. S.K. Swain, learned counsel has appeared for the Respondent No.6.
5. Mr. M.K. Khuntia, learned Additional Government Advocate has appeared for the Respondents No.1 to 4.
(S. Talapatra) Judge
(Savitri Ratho) Judge
Signature Not Verified Digitally Signed Signed by: LITARAM MURMU Designation: Sr. Stenographer Reason: Authentication Location: High Court of Orissa Cuttack Date: 22-Jul-2023 09:27:24
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