Choudhury Debendranath Das vs State Of Odisha And Ors
2023 Latest Caselaw 7808 Ori

                                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       WPC(OAC) No.749 of 2016
                                          Choudhury Debendranath Das         ....         Petitioner
                                                                     Mr. Santosh Kumar Swain, Adv.
                                                                   -versus-
                                          State of Odisha and Ors.          ....        Opp. Parties
                                                                             Mr. D. Mohapatra, ASC

                                                    CORAM:
                                                    DR. JUSTICE S.K. PANIGRAHI

                    Order                                           ORDER
                    No.                                            19.07.2023

31. 1. This matter is taken up through hybrid arrangement.

2. Since some of the important points in the matter felt to

be escaped from the attention of the Court while dictating

the order, hence, this matter is listed today under the

heading "To Be Mentioned".

3. Heard learned counsel for the parties further.

4. Hearing is concluded. Judgment/ order is reserved.

( Dr. S.K. Panigrahi) Judge B.Jhankar

Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 19-Jul-2023 18:50:08