Citation : 2023 Latest Caselaw 7800 Ori
Judgement Date : 18 July, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
RSA No. 412 of 2009
Parbati Manjari Behera .... Appellant
Mr. A Mishra, Advocate
-Versus-
Dilip Kumar Palata & Others .... Respondents
CORAM:
MR. JUSTICE R.K. PATTANAIK
ORDER
18.07.2023 Order No.
08. 1. Learned counsel for the appellant submits that certified copies of the judgment and decree have been filed and considering the same, the defect which has been pointed out by the S.R. may be ignored.
2. It is further submitted that I.A. No. 720 of 2020 is filed under Section 5 of the Limitation Act for condonation of delay which is, however, not in Court's brief.
3. Registry is directed to place it on record on the next date for orders.
4. List on 10th August, 2023.
(R.K.Pattanaik) Judge Signature Not Verified KABITA Digitally Signed Signed by: KABITARANI MAJHI Designation: Secretary Reason: Authentication Location: OHC, Cuttack Date: 19-Jul-2023 17:32:20
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