Mohan Kumar Bhuyan vs State Of Odisha & Anr
2023 Latest Caselaw 7766 Ori

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 CRLMC No. 1207 of 2023

                       Mohan Kumar Bhuyan                       ....                     Petitioner
                                                                       Mr. A.K. Behera, Advocate
                                                            -Versus-
                       State of Odisha & Anr.                  ....              Opposite Parties
                                                                              Mr. S. Mishra, ASC

                                          CORAM:
                                            JUSTICE SASHIKANTA MISHRA

ORDER_ 17.07.2023

Order No. 1. This matter is taken up through hybrid mode.

3. 2. Office note indicates that at the top of the judgment dated 4th April, 2023, the year of the case has been inadvertently mentioned as "2022' instead of "2023".

3. Necessary correction be carried out.

(Sashikanta Mishra) Judge A.K. Rana

Signature Not Verified Digitally Signed Signed by: AJAYA KUMAR RANA Designation: PERSONAL ASSISTANT Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 17-Jul-2023 18:49:43