Bishnu Mohan Panigrahi & vs State Of Odisha And Others
2023 Latest Caselaw 7763 Ori

                               IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              WP(C) No.4953 of 2017

                        Bishnu Mohan Panigrahi &             ....               Petitioners
                        another

                                                       -versus-

                        State of Odisha and others           ....          Opposite Parties


                                   For Petitioners :        Mr. S. Das, Sr. Advocate
                                   For Opposite Parties : Mr. A.K. Parija, Sr. Advocate
                                                          Mr. S.P. Sarangi, Advocate
                                                          Mr.H.K. Panigrahi, ASC



                                        CORAM: JUSTICE V. NARASINGH
                                                   ORDER

               Order                              17.07.2023
               No.
               064.       1.      In view of the common judgment passed today in

WP(C) No.2920 of 2014, this writ petition stands disposed of in terms of the said judgment dated 17.07.2023.

2. A photostat copy of the judgment dated 17.07.2023 be kept on record.

(V. NARASINGH) Judge

PKS Signature Not Verified Digitally Signed Signed by: PRADEEP KUMAR SWAIN Reason: Authentication Location: Orissa High Court Date: 18-Jul-2023 13:46:44