Arun Kumar Pal vs State Of Odisha And Others
2023 Latest Caselaw 7762 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  W.P (C) No. 6520 of 2016

               Arun Kumar Pal                               .....                                 Petitioner
                                                                      Mr. Asok Mohanty, Sr.Adv. along with
                                                                                     Mr. C.R. Swain, Adv.
                                                            Vs.
               State of Odisha and others                   .....                             Opposite Parties
                                                                                  Mr. Satyajit Mohanty, Adv.
                                CORAM:
                                    DR. JUSTICE B.R. SARANGI
                                    MR. JUSTICE MURAHARI SRI RAMAN

                                                                   ORDER

17.07.2023 Order No. This matter is taken up by hybrid mode.

2. Heard Mr. Asok Mohanty, learned Senior Counsel appearing along with Mr. C.R. Swain, learned counsel for the petitioner; Mr. H.M. Dhal, learned Addl. Government Advocate appearing for the State-opposite parties; and Mr. Satyajit Mohanty, learned counsel for opposite party-IOCL.

3. Hearing is concluded and judgment reserved.

               Ashok                                                           (DR. B.R. SARANGI)
                                                                                     JUDGE


                                                                                 (M.S. RAMAN)
                                                                                    JUDGE




Signature Not Verified
Digitally Signed

Signed by: ASHOK KUMAR JAGADEB MOHAPATRA Designation: Personal Assistant Reason: Authentication Location: HIGH COURT OF ORISSA Date: 18-Jul-2023 14:50:06