Citation : 2023 Latest Caselaw 7672 Ori
Judgement Date : 14 July, 2023
Signature Not Verified
Digitally Signed
Signed by: SANGRAM DAS
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 18-Jul-2023 16:53:05
IN THE HIGH COURT OF ORISSA AT CUTTACK
MACA No.400 of 2020
M/S. Oriental Insurance Co.Ltd. .... Appellant
Mr.G.P.Dutta, Advocate
-versus-
Sudeep Mishra & Anr. .... Respondents
CORAM:
JUSTICE B. P. ROUTRAY
ORDER
14.07.2023 Order No.
05. 1. The matter is taken up through Hybrid mode.
2. The name of "New India Assurance Co.Ltd." as appearing in the ordering portion of the impugned judgment is corrected as "M/S. Oriental Insurance Co.Ltd.". The Office is directed to complete the S.R. accordingly.
3. A copy of this order shall be communicated to the Tribunal i.e. 2nd MACT, Cuttack, so that necessary correction shall be made in the original record.
4. List on 11th September, 2023.
( B.P. Routray) Judge S.Das
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